Section 1(2) in The Rajasthan Tenancy (Fixation of Ceiling on Land) (Government) Rules, 1963
(2)They shall come into force on the date to be appointed for the commencement of the Rajasthan Tenancy (Amendment) Act, 1960 (Rajasthan Act No. 4 of 1960), hereafter in these rules referred to as the appointed date'.
