Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 43] [Entire Act]

NCT Delhi - Subsection

Section 43(1) in Delhi Ancient and Historical Monuments and Archaeological Sites and Remains Act, 2004

(1)The Government may, by notification in the official gazette and subject to the condition of previous publication, make rules for carrying out the purposes of this Act.