Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 87] [Entire Act] State of Kerala - Subsection Section 87(3) in Kerala Factories Rules, 1957 (3)The fencing of motors and other electrical apparatus shall as far as practicable, be so arranged that the switches and other controlling appliances can be operated from outside the fencing.
