Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46] [Entire Act] State of Goa - Subsection Section 46(1) in The Goa, Daman and Diu Land Revenue (Disposal of Government Lands) Rules, 1971 (1)to require that the said land be vacated and delivered up to the Government free of all claims or encumbrances of any person whatsoever, or
