Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Karnataka - Subsection Section 5(9) in Visvesvaraya Technological University Act, 1994 (9)[ undertake necessary or expedient action to pursue and promote the objectives of the university as a non-profit organization.] [Inserted bye Act 36 of 2015 w.e.f 01.04.1998.]
