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Chattisgarh High Court

In Reference Of State Of Chhattisgarh vs Shankar Haldhar 12 Cra/1963/2017 ... on 18 March, 2019

          HIGH COURT OF CHHATTISGARH, BILASPUR

                           Order Sheet

                     CRREF No. 2 of 2017

In Reference Of State Of Chhattisgarh Versus Shankar Haldhar

                         CRA/1963/2017,




18/03/2019

Shri DK Gwalre, Shri Akhil Mishra and Shri Anand Shukla, counsel for the appellant.

Shri Alok Bakshi, Additional AG for the State. Argument is continuing. Post the matter tomorrow i.e. 19.3.2019.

Sd/-

Judge (Prashant Kumar Mishra) Barve