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[Cites 0, Cited by 0] [Section 90C(1)] [Section 90C] [Entire Act]

State of Maharashtra - Subsection

Section 90C(1)(a) in The Maharashtra Municipal Councils, Nagar Panchayats And Industrial Townships Act, 1965

(a)defraying any costs, charges or expenses, incurred or to be incurred by it, in the execution of this Act,