Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Rajasthan - Subsection Section 15(viii) in Rajasthan Education Assistant Services Rules, 2013 (viii)the upper age limit for reservist namely the defence personnel transferred to the reserve and the ex-service personnel shall be 50 years;
