Gujarat High Court
Nirav Yashwantbhai Modi vs State Of Gujarat on 3 January, 2024
NEUTRAL CITATION
R/SCR.A/16869/2023 ORDER DATED: 03/01/2024
undefined
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/SPECIAL CRIMINAL APPLICATION (DOMESTIC VIOLANCE ) NO.
16869 of 2023
==========================================================
NIRAV YASHWANTBHAI MODI
Versus
STATE OF GUJARAT
==========================================================
Appearance:
MR AAKASH K MODH(9791) for the Applicant(s) No. 1,2,3
for the Respondent(s) No. 2
MS DIVYANGNA JHALA, ADDL. PUBLIC PROSECUTOR for the
Respondent(s) No. 1
==========================================================
CORAM:HONOURABLE MR. JUSTICE HASMUKH D. SUTHAR
Date : 03/01/2024
ORAL ORDER
Issue NOTICE making it returnable on 22.02.2024. Learned APP waives service of Notice for and on behalf of the respondent No.1 - State of Gujarat.
Respondent No.2 to be served through the concerned police station.
(HASMUKH D. SUTHAR, J.) Ajay Page 1 of 1 Downloaded on : Wed Jan 03 20:46:39 IST 2024