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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(2) in The Orissa Glanders and Farcy Rules, 1941

(2)Every such entry and inspection shall be made in the presence of the owner or person in charge of the place, or of the owner or person in charge of the horse or of both, if they desire to attend.