Section 43(6) in The Chhattisgarh Co-operative Societies Rules, 1962
(6)[ The quorum for the meeting of the committee shall be, as provided in the bye-laws, but in any case it shall be more than fifty per cent- of the total number of the members.] [Inserted by notification No. F-5-7-94-XV-1, dated 21-7-95.]
