Bombay High Court
Mohan Bapu Vanjari (Bhot) And Ors vs The State Of Maharashtra, Through ... on 26 June, 2023
Bench: B.P. Colabawalla, M. M. Sathaye
Board Sr.No.:-901
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 12349 OF 2017
Mohan Bapu Vanjari (bhot) And Ors. ....PETITIONER
V/S
The State Of Maharashtra, Through Principal ....RESPONDENT
Secretary And Ors.
WITH WRIT PETITION NO. 11227 OF 2016 Mohan Bapu Vanjari (bhoi) And Ors. ....PETITIONER V/S The State Of Maharashtra And Ors. ....RESPONDENT WITH WRIT PETITION NO. 616 OF 2022 D.r. Bhoite (vanjari) And Ors ....PETITIONER V/S The State Of Maharashtra Dept. Of Industry ....RESPONDENT Energy And Labour And Ors Adv.Sarthak Diwan i/b A.M.Kulkarni for Petitioner. Adv.Prashant Chawan a/w Shraddha Chheda i/b Navdeep Vora and Assoc. for Respondent No.2 and 3 in WP/616/2022. Adv.Nikhil Wadikar a/w Pradip Zende and Sejal Jain i/b Adv.Nandu Pawar for Resp. No.6 in WP/616/2022. Adv.Shyamali Gadre a/w Harshita Bhanushali i/b Little and co. for Resp No.2 to 4 (MIDC)in WP/12349/2017 and WP/11227/2016 Page 1/2 ::: Uploaded on - 26/06/2023 ::: Downloaded on - 27/06/2023 15:39:06 ::: Mrs.M.S.Bane AGP for Resp.No.1,2 and 5.
CORAM : HON'BLE SHRI JUSTICE B.P. COLABAWALLA & HON'BLE SHRI JUSTICE M. M. SATHAYE, JJ DATE : 26th June, 2023 P.C. :
S. O. to 17/07/2023 ( for directions).
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 26/06/2023 ::: Downloaded on - 27/06/2023 15:39:06 :::