Bombay High Court
Avinash Laxman Akhade vs The State Of Maharashtra on 6 October, 2021
Author: Revati Mohite Dere
Bench: Revati Mohite Dere
Digitally
signed by
SHAGUFTA
SHAGUFTA Q PATHAN
Q PATHAN Date: 501-ABA-251-2021-GROUP.doc
2021.10.08
10:28:35
+0530
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
ANTICIPATORY BAIL APPLICATION NO.251 OF 2021
Sambhaji Subhash Shirsat ...Applicant
Versus
The State of Maharashtra & Ors. ...Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO.253 OF 2021
Rohini Mohan Ahire & Anr. ...Applicants
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO.254 OF 2021
Arjun Pralhad Bargaje ...Applicant
Versus
The State of Maharashtra & Ors. ...Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO.262 OF 2021
Mushtak Mohammed Shaikh ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.283 OF 2021
Parimal Govind Dabhade & Anr. ...Applicants
Versus
The State of Maharashtra & Ors. ...Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO.297 OF 2021
SQ Pathan 1/5
501-ABA-251-2021-GROUP.doc
Meenakshi Bharat Raut ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.312 OF 2021
Priyanka Sakharam Walkoli ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.310 OF 2021
Mangesh Shriram Ahire ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.311 OF 2021
Jyotsna Sanjay Shinde ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.309 OF 2021
Jayashree Anand Kale & Ors. ...Applicants
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.316 OF 2021
Dattatray Pandurang Shendkar ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.317 OF 2021
SQ Pathan 2/5
501-ABA-251-2021-GROUP.doc
Ramchandra Namdeo Jadhav ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.322 OF 2021
Maruti Haribhau Narsale & Anr. ...Applicants
Versus
The State of Maharashtra & Anr. ...Respondents
WITH
ANTICIPATORY BAIL APPLICATION NO.419 OF 2021
Yogesh Raghunath Patil ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.515 OF 2021
Seema Sahebrao Khedkar ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.522 OF 2021
Sachin Ashok Bibbe ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.537 OF 2021
Avinash Laxman Akhade ...Applicant
Versus
The State of Maharashtra ...Respondent
SQ Pathan 3/5
501-ABA-251-2021-GROUP.doc
WITH
ANTICIPATORY BAIL APPLICATION NO.545 OF 2021
Jaypal Ratandeep Narkhade ...Applicant
Versus
The State of Maharashtra ...Respondent
WITH
ANTICIPATORY BAIL APPLICATION NO.542 OF 2021
Dattatray Gulabrao Kunjir ...Applicant
Versus
The State of Maharashtra ...Respondent
Mr. Niranjan Mundargi i/b Mr. L. S. Deshmukh for the Applicants in ABA/
251/2021, ABA/253/2021, ABA/254/2021 and ABA/322/2021
Mr. S. K. Chaurasia i/b Raj & Associates for the Applicant in
ABA/262/2021
Mr. Shantanu Adkar h/f Mr. Tapan Thatte for the Applicant in
ABA/283/2021
Mr. Rameshwar N. Gite a/w Ms. Avanti Inamdar for the Applicants in
ABA/309/2021, ABA/310/2021 and ABA/312/2021
Mr. Shubham K. Kanade i/b Mr. Daljeet Bhatia for the Applicant in
ABA/311/2021
Mr. Akhil K. i/b Manoj Harit & Co. for the Applicants in ABA/297/2021,
ABA/316/2021 and ABA/317/2021
None for the Applicants in ABA/419/2021, ABA/515/2021, ABA/522/2021,
ABA/537/2021, ABA/542/2021 and 545/2021
Ms. P. P. Shinde, A.P.P for the Respondent-State
CORAM : REVATI MOHITE DERE, J.
WEDNESDAY, 6th OCTOBER 2021 SQ Pathan 4/5 501-ABA-251-2021-GROUP.doc P.C. :
1 Not on Board. Taken on Board.
2 Learned counsel for the applicants states that the interim relief expires today and seeks continuation of the same. 3 Stand over to 21st October 2021.
4 Interim relief, if any, to continue till the next date. 5 All concerned to act on the authenticated copy of this order.
REVATI MOHITE DERE, J.
SQ Pathan 5/5