Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 11 in The Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969 11. Power of Civil Judge to refer for disposal certain applications to Joint Civil Judge. - A Civil Judge may refer for disposal any application field under section 3 or 6 to a Joint Civil Judge.
