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[Cites 0, Cited by 0] [Section 75(1)] [Section 75] [Entire Act]

State of Rajasthan - Subsection

Section 75(1)(e) in Rajasthan Co-operative Societies Act, 1965

(e)between the society and the surety of a member, past member or a deceased member, or a person other than a member who has been granted a loan by the society or with whom the society has or had transaction under section 66, whether such a surety is or is not a member of a society,