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[Cites 0, Cited by 0] [Section 46] [Entire Act]

State of Kerala - Subsection

Section 46(1) in THE THUNCHATH EZHUTHACHAN MALAYALAM UNIVERSITY ACT, 2013

(1)The General Council may of its own motion take into consideration the draft of a Statute;Provided that in any such case, before a Statute is passed, the General Council shall obtain and consider the opinion of the Executive Committee.