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State of Rajasthan - Section

Section 1 in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

1. Short Title, extent and commencement.

(1)These rules may be called the Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967.
(2)They extend to the whole of the command and uncommand area of the Indira Gandhi Canal consisting of villages to which the Rajasthan Colonisation Act, 1954 (Act No. XXVII of 1954) has been applied by the State Government under clause (ii) of section 2 of the said Act and will extend to such other areas to which the said Act may hereafter be applied from time to time.
(3)They shall come into force on the date of their Publication in the Rajasthan Rajpatra.