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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Sikkim - Subsection

Section 18(2) in Sikkim Shops and Commercial Establishments Act, 1983

(2)Subject to the provisions of sub-section (1), the State Government may fix different opening or closing hours for different restaurants or eating houses or for different areas or for different periods of the year. Opening and closing hours of restaurants and eating houses.