Gujarat High Court
Special Land Acquisition Officer vs Patel Mathurbhai Govindbhai on 4 March, 2020
Author: G.R.Udhwani
Bench: G.R.Udhwani
C/FA/1080/2020 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/FIRST APPEAL NO. 1080 of 2020
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SPECIAL LAND ACQUISITION OFFICER
Versus
PATEL MATHURBHAI GOVINDBHAI
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Appearance:
MS NIDHI VYAS ASSISTANT GOVERNMENT PLEADER(1) for the
Appellant(s) No. 1,2
MR AV PRAJAPATI(672) for the Defendant(s) No. 1
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CORAM: HONOURABLE MR.JUSTICE G.R.UDHWANI
Date : 04/03/2020
ORAL ORDER
Admit. To be heard with First Appeal No. 3295 of 2018.
(G.R.UDHWANI, J) niru* Page 1 of 1 Downloaded on : Fri Mar 06 03:39:00 IST 2020