Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 22] [Entire Act] State of Assam - Subsection Section 22(11) in The Air (Prevention and Control of Pollution) Assam Rules, 1991 (11)The Member-Secretary shall exercise such other powers as per delegation to the Superintending Engineers of the Stale Government in Public Works Department.
