Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 79(4)] [Section 79] [Entire Act] State of Karnataka - Subsection Section 79(4)(f) in Karnataka Panchayat Raj Act, 1993 (f)The powers of the committee which shall not be in excess of the powers that can be exercised by the local authorities or statutory bodies concerned;