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[Cites 0, Cited by 0] [Section 25(1)] [Section 25] [Entire Act]

State of West Bengal - Subsection

Section 25(1)(f) in The West Bengal Co-Operative Societies Act, 1983

(f)
(i)consideration of matters relating to loans and advances made to the directors of the board and their relatives and actions to be taken for recovery thereof;
(ii)approval of appointments, if any, of the relatives of the directors of the board;