Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act] State of Tripura - Subsection Section 19(1)(d) in Tripura Town and Country Planning Act, 1975 (d)indicate the stages by which the plan proposals are proposed to be carried out together with financial implication of each stage.