Himachal Pradesh High Court
Sh. Ram Lal vs . Dr. Akriti Sharma on 25 July, 2022
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Sh. Ram Lal vs. Dr. Akriti Sharma .
COPC No. 146 of 2021 25.07.2022 Present: Mr. Peeyush Verma, Advocate for the petitioner.
M/s Sumesh Raj, Dinesh Thakur and Sanjeev Sood, Additional Advocate General with Mr. Amit Kumar Dhumal, Deputy Advocate General and Mr. Manoj Bagga, Assistant Advocate General for the respondent-State.
Despite opportunities granted in this regard, rejoinder has not been filed yet. As prayed for, let the needful be done within a period of three weeks. List thereafter.
(Ajay Mohan Goel) Judge July 25, 2022 (narender) ::: Downloaded on - 25/07/2022 20:03:12 :::CIS