Rajasthan High Court - Jodhpur
Topa Ram vs Miss. Shruti Sharma on 15 October, 2019
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 372/2019
Topa Ram
----Petitioner
Versus
Miss. Shruti Sharma
----Respondent
For Petitioner(s) : Mr. Devendra Soni
For Respondent(s) : Mr. Navdeep Dadhich
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 15/10/2019 Issue notice. Mr. Navdeep Dadhich, learned counsel accepts notice on behalf of the respondents.
Learned counsel for the petitioner shall supply copy of the petition during the course of the day.
List the matter on 17.10.2019.
(VINIT KUMAR MATHUR),J 200-praveen/-
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