Andhra Pradesh High Court - Amravati
Madda Dahshududied vs Dasari Anjaneyuludied on 11 July, 2025
Author: K.Suresh Reddy
Bench: K.Suresh Reddy
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lN THE HIGH COURT OF ANDHRA PRADESH AT AMARAVATI
FRIDAY, THE''ELEVENTH DAY OF JULY,
TWO THOUSAND AND TWENTY FIVE
:PRESENT:
THE HONOURABLE SRI JUSTICE K.SURESH REDDY
CRP Nos.672,144, 230, 652 and 742 OF 2025
i:-i
P.No.672 of 2025:
Betwee n =
Muvva Satyanarayana @ Abhi Ram, S/o.Rama Rao Aged about 40 years,
occ.cultivation, R/o. 1stFloor, Sri vienkateswara Apartments, Near Sikamani
church and Behind Venketeswara Junior College, Eluru Road,
Jangareddygudem Mandal, West Godavari D-lstrict.
.I.Petitioner
AND
1. Dasari Anjaneyulu, (died)
2. Dasari Venkata Satya Vishnu Murthy, S/o Anjaneyulu, aged about 62
years, cultivation, R/o Rajavaram, Koyyalagudem MandaI, Eluru District.
3, Madda Dahshudu, (died)
4. Madda Nagamani, W/o Dahshudu, aged about 77 years, Cultivation,
R/o Rajavaram, Koyyalagudein Mandal, EIuru District.
5. Madda Ramadasu, S/o late Dahshudu, aged about 52 years,
Cultivation, R/o Rajavaram, Koyyalagudem Mandal,Eluru District.
6. Madda SubbaRao, S/o late Dahshudu, aged about 50 years,
cultivation, R/o Rajavaram, Koyyalagudem Mandal, Eluru District.
7. Peetala Chandra, W/o Jaipai,I-+ aged about 48 years. Cultivation, R/o
Hukumpeta, Gopalapuram Mandal, Eluru District.
8. Madda Saraswathi, D/o late Dahshudu, aged about 38 years.
Cultivation, R/o Rajavaram, Koyyalagudem Mandal, Eluru District.
9. Somasetti Venkateswara Rao, S/o Not Known, aged about 57 years.
cultivation, R/o Subhadraparem Nallajarla Mandal, Eluru District.
.
i> -_
10. Andugula DhanalakshrTli, W/o Bobby, aged about 36 years,
Cultivation, R/o Rajavaram Koyyalagudem Mandal, EIuru District.
ll. Somasetti Prasad, S/a.I.Ve.nkteswara Rao, aged about 33 years,
cultivation, R/o Subhadrap.a,.Iein',I-.::Nal[ajar[a Mandal, Eluru District.
12. Somasetti Sireesha, ''D`/o Venkateswara Rao aged about 31
years, Cultivation, Resident.,'iof Subhadrapalem, Na]Iajarala Manda[,
E]uru District.
13. Muvva Venkata Rao,,.I.:S/o Veeranna, aged about 83 years.
Cultivation, R/o Tirumalap.-u'fam, Jangareddygudem MandaI, EIuru
District.
I,. L -
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...Respondents
Petition under Section 115lof CIP.C is filed Aggrieved by the orders
dated 24/02/2025, in E.P. No.34 df 2o24 in O.S. No.2 of 2007 on the file of
pr][ civil Judge (Senior Divisio'fi-I)`:-`':¥'``l-Koivvur in issuing Delivery Warrant with
police Aid under Order 35 rule 1 of C-PC;
IA No. 2 OF 2025: ''``J-
Petition under Section 151l CPC is filed praying that in the
circumstances stated in the affidavit filed in support of the civil revision
petition, the High Court may be pleased to grant stay all further proceedings
including delivery of Petition Schedule Property in E.P.No.34 of 2024 in
o.s.No.2 of 2007 on the file of Prin`6ipal civil Judge (Senior Division), Kowur,
pending disposal of CRP No.672 of-2025, on the file of the High Court.
The petition coming on for hearing, upon perusing the Petition and the
memorandum of grounds fl-led i'FiI+-S'd`Jppdrt thereof and the order of the High
court dated:13.03.2025, 10.04.202-`5 & 20.06.2025 made herein and the
arguments of sri p s p SURESH klJMAR Advocate for the Petitioner, SRI
J.VENKATA RAMA.NA Advocate for respondent No.2;
CRP NO: 144 OF 2025:
Between :
+.-\? I
1. Madda Dahshudu (Died)
-//
f/
2. Smt. Madda Nagamani, w/o Da`hshudu, 77 years, Cultivation, R/o
Rajavaram, Koyyalagudem-`MahdaI, West Godavari District.
3. Sri Madda Ramadasu, s/o late:-;Dahshudu, 52 years, cultivation, R/o
Rajavaram, Koyyalagudem Mandal, West Godavari District.
4. Sri Madda Subba Rao, s/o late' Dahshudu, 50 years, cultivation, R/o
Rajavaram, Koyyalagudem Ma`ndaI, West Godavari District..
5. Smt. Peetala Chandra, w/o Ja_ipa], 48 years, cultivation, H/o
Hukumpeta, Gopalapuram Mandal, West Godavari District.
6. Kum. Madda Saraswathi, d/o l'ate Dahshudu, 38 years, Cultivation, R/o
Rajavaram, Koyyalagudem MandaI, West Godavari District.
7. Smt. Andugu[a Dhanalakshnij-, 'W/o Bobby, 36 years. Cultivation, R/o
Rajavaram, Koyya[aguderi` :wia-ndaI West Godavari District.
8. Sri Somasetti Prasad, s/o Veh`1kate\swara Rao, 33 years, Cultivation, R/o
subhadrapalem, Nallajarla MahdaI, West Godavari DI'StriCt.
9. Sri Muvva Venkata Rao, s/o V-ee'ranna, 83 years. Cultivation, R/o.
Tirumalapuram, Jangareddigti-a;m Mandal West Godavari District.
10. . Sri Muwa Satyanaray`aaJ`h`a @Abhi Ram, s/o Rama Rao, 53years|
Cultivation and behind Venkateswara Junior College, Eluru Road,
Jangareddigudem, Jangareddidudem MandaI, West Godavari District.
...Revision Petitioners/AppeIIants/Defendant Nos.2 to 6, 8, 9,ll & 12
ju,:,AND
+`t i.-`..i -..'
1. Dasa.ri Anjaneyulu (Died) I,t
2. Sri Dasari Venkata Satya Visfinu Murthy, s/o Anjaneyulu, 62 years.
CIIItivation, R/o Rajavaram, K6yyalagudem Mandal, West Godavari
District.
...Respondents/plaintiffs
-._.\ 3 '
3. Sri SomasettI' Venkateswara`l'R`ao, s/o not Known, 57 years. Cultivation,
R/o Subhadrapalem, Nallajer'la MandaI, West Godavari District
4. Kum. Somasetti Sireesha, d/o`Venkateswara Rao, 31 years. Cultivation,
R/o Subhadrapalem, Nallajerla Mandal, West Godavari District.
.I.Respondents/defendants 7 and 10
_os_~ _I -'.- /
//
y
Petition under Section 1:15 of C.P.C is filed praying that in the
Circumstances Stated in the affidavit filed in support of the civil revision
petition, the High Court may be pleased to set-aside the order dt 16.12.2024
passed in I.A.No.904/2024 in A.S.`No.66/2024 on the file of the IX Additional
{ -I,.
District Judge, Kowur, 'Kdirecting 'the petitioners/appellants to deposit Rs.6
[akhs as security for the suit amount+&;
lANo.1 OF2025:
Petition under Section 15t.`.CPC is filed praying that in the
circumstances stated in the afflda:vitolfiled in support of the civil revision
petition, the High Court may be pleased to,grant stay of execution of the
R
decree and judgment by suspendingJ the COnditiOnal Order dt.16.12.2024 in
I.A.No.904/2024 in A.S.No.66/2024 in O.S.No.2/20O7 passed by the lX
Additional District Judge, Kowur, pending disposal of CRP No.144 of 2025,
on the file of the High Court.
The petition coming on for ri;aring, upon perusing the Petition and the
memorandum of grounds filed in sLlpport thereof and the earlier order of the
High Court dated 14.02.2025, 10`.;04.2025 & 20.06.2025 made herein and
upon hearing the arguments of£-Sff';+K.V. VIjaya Kumar, Advocate for the
petitioner, sri J.Venkata Ramana Advocate for respondent No.2;
CRP NO: 230 OF 2025: -i{'`
Between :
1. Sri Dasari Anjaneyulu, (died)(1* Plaintiff)
2. Sri. Dasari Venkata Satya VIshnu Murthy, S/o. Anjanelu, aged about 63
years, cultivation, Resident of Rajavaram, Koyyalagudem Mandal,
W.G.Dist.
.. ]petitioner/2nd Respondent/2nd Plaint:iff
r'. AND
1| Sri Madda Dakshudu, (Died)-`T+:lT-
2. Smt. Madda Nagamani, W/o.Dahshudu aged about 78 years,
cultivation, R/o Rajavaram, Ko`yyalagudem Mandal, W.G.Dist.
3. Sri Madda Ramadasu, S/o.::.late.Dahshudu, aged about 53 years,
cultivation. Resident of RajaV,`aram, Koyyalagudem MandaI, W.G.dist.
4. Sri Madda Subba Rao, S/o.late.Dahshudu, aged about 51 years,
cultivation, Resident of Rajavaram, Koyyalagudem Mandal, W.G.dist.
5. Smt. Peetala Chandra, W/o.JaipaI, aged about 49 years, cultivation.
Resident of Hukumpeta, Gob'alapuram Mandal, W.G.dist
',,r..
6. Kum. Madda Saraswathi,I:`l-'D/6.llate.Dahshudu, aged about 30 years,
cultivation. Resident of Rajavalam, Koyyalagudem MandaI, W.G.dist.
7. Smt. Andugula Dhanalaksh,mi,-W/o.Bobby, aged about 37 years, Hindu,
cultivation. Resident of Rajavaram, Koyyalagudem Mandal, W.G.dist.
8. Sri Somaset-ti Prasad, S/o.V'enkateswara Rao, aged about 20 years,
Hindu, cu[tiva{ion. Residenrf: of Subhadrapa[em, Nallajarla MandaI,
W.G.dist.
9. Sri. Muvva Venkata Rao, S/o:Veeranna, aged about 84 years, Hindu,
cultivatioh. Resident of Tiruinalapuram, Jangareddygudem MandaI,
W.G.dist.
10. Sri. Muvva Satyanarayana`'-a Abhi Ram, S/o.Rama Rao, aged about 54
years, Hindu, cultivation. R'esident of lst floor, Sri Venkateswara
Apartments, near Sikamani church and behind Venkateswara Junior
college, Eluru Raod, Jangareddygudem, Jangareddygudem Mandal,
W.G.dist.
:R=..
..|Respondents/Petitioners/Defendants 2 to 6, 8, 9,ll and 12
ll. Sri Somasetti Venkatesviara Rao, S/o.Not Known, aged about 58 years,
HI'ndu, Cultivation. Resident of Subhadrapalem, NaIIajarla MandaI,
W.G.dist.
12. Kum,Somasetti Sireesha, D/a,Vankateswara Rao, aged about 32 years,
i.¢`..' '
Hindu, culti.vation. Resident :-`''of Subhadrapalem, Nallajar[a MandaI,
w.G.dist I
...Respondents/Respondents 3 and 4/Defendants 7 and 10
q3d63Z-ng I
//
Petition under Section 115 of C.P.C aggrieved by the order dated
16.12.2024 in IA.No.904/2024 in A.S.No.66/2024-on the file of the 9th
Additional District Judge Kowur;
IANo.1 OF2025 \ \
:\`1~- • 'j ro \r.; _\/ i_'-'t
Petition under Section r` CPC is filed praying that in the
circumstances stated in the affidavit filed in support of the civil revision
petition, the High Court may be pleased to stay the operation of orders
I.A.No.904/2024 in A.S.No: 66/2024-on the file of the 9th AddI District Judge
Kowur, pending disposal of CRP No.230 of 2025, on the file of the High
Court.
The Petition coming on for hearing, upon perusing the petition and the
memorandum of grounds filed in support thereof and the earlier order of the
High Court dated 28.02.2025, 10.04.2025 & 20.06.2025 made herein and
upon hearing the arguments of `Sri,_J.Venkata Ramana, Advocate for the
I i '-.. :
petitioners, and of SRI K.V.VIJAVA' KUMAR, Advocate for the Respondent
Nos.2 to 10, and of M/s P.lNDUMAT,'HI, Advocate for the Respondent Nos.ll,
&12;
lA No. 2 OF2025 IN CRP NO: 742 6F2025:
Between:
Muvva Satyanarayana, @Abhi Ram, S/o.Rama rao Aged about 40 years,
Occ-cultivation , R/o. 1st Floor, Sri Venkateswara Apartments, Near Sikamani
Church and Behind VenketesWara Junior College, Eluru Road,
Jangareddygudem Mandal, West C5ddavari District.
' r ||.petitioner/12th Jdr
-._.,:I-AND
1. Dasari Anjan`eyu[u, (died)
2. Dasari Venkata Satya Vishnu Murthy, S/o Anjaneyulu aged about 62
years, cultivation, R/o Rajavar^;m, Koyyalagudem Mandal, EIuru Distrl'ct.
".Respondents/1 & 2 Dhr
3. Madda Dahshudu, (died)
4. Madda Nagamani, W/o Dah§hu'du, aged about 77 years. Cultivation,
R/o Rajavaram, Koyyalagudem Mandal EIuru District.
•v.,
5. Madda Ramadasu, S/o late Da-hshudu, aged about 52 years,
Cultivation, R/o Rajavaram, Kdyyalagudem MandaI Eluru District.
i
6. Madda Subba Rao, S/o late Dahshudu, aged about 50 years,
.\+
Cultivation, R/o Rajavaram, Kdyyalagudem MandaI Eluru District.
7. Peetala Chandra, W/o Jaipal, aged about 48 years. Cultivation, R/o
Hukumpeta, Gopalapuram MandaI, Eluru District.
8. Madda Saraswathi, D/9 late Dahshudu, aged about 38 years.
Cultivation, R/o Rajavaram, Koyyalagudem Mandal, Eluru District.
9. Somasetti Venkateswara FRaT6i's-/o Not Known, aged about 57 years.
cultivation, R/o Subhadrapal6`'in Nallajarla Manda[, E]uru District.
10. Andugula Dhanalakshm-`i-;;,'W/o Bobby, aged about 36 years.
Cultivation, R/o Rajavaram, Kdyya]agudemManda[, E[uru District.
ll. Somasetti Prasad, S/o Venkteswara Rao aged about 33 years,
cultivation, R/o Subhadrapalein, Nallajarla MandaI, Eluru District.
12. Somasetti Sireesha, D/o Venkateswara Rao, aged about 31
years. Cultivation, Resident o-i-;Subhadrapalem, Nallajara[a Mandal
Eluru District.
13. Muvva Venkata Rao, St/6 veeranna, aged about 83 years,
cultivation, R/o Tirumalapti'ra'in``.I-5angareddygudem Mandal EIuru
District.
...Respondents
petition under section 15J'1 CPC is filed praying that in the
circumstances stated in the affidavit filed in support of the petition, the High
court may be pleased to direct the Respondent No.2/DHR not to reap the
crop existing Tobacco Crop in P6iition schedule Property in E.P. No.34 of
2024 in O.S. No.2 of 2007 on the file of PrI. Civil Judge (Senior Division),
i...`.J-: :`
-i-:-`
Kowur, Pending disposal of CRP No, 742 of 2025, on the file of the High
Court'
Petition coming on for hea+ihg, upon perusing the petition and the
• :.I,{`: |
memorandum of grounds filed in `Support thereof and the earlier orders of the
High Court dt 20.03.2025, 10.04.2025, 25.04.2025 & 26.05.2025 made
herein and upon hearing the arguments of p.s.p. suresh Kumar, Advocate for
the petitioner, sri J.Venkata Ramar`a Advocate for respondent no.2, the Court
made the following;
ORDER
[fAt request of the learned counsel for the petitI-OnerS, Post next week-
Interim orders granted earli6+ in CRP Nos[672,144, 230 and 742 of 2025 are extended ti[[ the date of-lnext hearingI" .,^t sD/-A. VIJAYA BABU ASSISTANT ZZSsTRAR //TRUE COPY// sECT'lON OFFICER I ToJ
1. of~he PrI.Civil Judge (Senior Division), Kowur, West Godavari District.
2. rThe lXAdditionaI DistriQtJudge, Kowur.
3. ,The 9th AddI District Jndrge, Kowur, West Godavari District . `
4. One CC to SRI. P S P'SURESH KUMAR, Advocate [OPUC]
5. Z one ccto sri K.V. Vijaya Kumar,Advocate [OPUC]
6. ZZone cc to sri J.VENKATA RAMANAAdvocate [OEuc] e CC to M/s P.INDUMATHI, Advocate [OPUC] : £: e spare COPY HIGH COURT KSR, J DATED: ll/07/2025 POST NEXT WEEK ORDER CRP.Nos.672,144, 230, 652 and 742 of 2025 INTERIM ORDER EXTENDED