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[Cites 0, Cited by 0] [Section 185(1)] [Section 185] [Entire Act]

State of Rajasthan - Subsection

Section 185(1)(a) in Rajasthan Panchayati Raj Rules, 1996

(a)Articles required, quantity, specifications as regards quality and approximate value and other necessary details e.g., rates may be quoted for each item or in groups etc.