Section 11L(3)(iii) in Income Tax Rules, 1962

[Cites 0, Cited by 0] [Section 11L(3)] [Section 11L] [Entire Act]

Union of India - Subsection

Section 11L(3)(iii) in Income Tax Rules, 1962

(iii)Names and addresses of the persons managing the affairs of the association or institution, including those who had, at any time, during the three years preceding the date of application, managed the affairs of the association or institution;

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Union of India - Subsection

Section 11L(3)(iii) in Income Tax Rules, 1962