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[Cites 0, Cited by 0] [Section 8(4)] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(4)(ii) in The Orissa Government Land Settlement Rules, 1983

(ii)inhabitants of the district in which the urban area is situated who do not have a house in any urban area and whose residence in the urban area is necessary for the purpose of business, trade or profession or any other justiciable reasons;