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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

NCT Delhi - Subsection

Section 2(2)(b) in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

(b)The contents of rules 2(1) (b), (c) and (d) shall apply mutatis-mutandis during the inspection of the Additional Inspector General. The inspection report shall be submitted to the Inspector General (Prisons).