Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 31(1)] [Section 31] [Entire Act] State of West Bengal - Subsection Section 31(1)(h) in New Town Kolkata Planning Area (Building) Rules, 2014 (h)exits shall be so arranged that they may be reached without passing through another occupied unit.