Calcutta High Court (Appellete Side)
Tumpa Patra & Ors vs The State Of West Bengal & Ors on 7 February, 2020
Author: Rajarshi Bharadwaj
Bench: Rajarshi Bharadwaj
1 07.02.2020
A.Deb Sl. 45 Ct. 25 W.P No. 20825 (W) of 2019 Tumpa Patra & Ors.
Vs. The State of West Bengal & Ors.
Mr. Samim Ahammed Mr. Arka Maity Ms. Dona Ghosh ......for the Petitioners Dr. Sutana Kumar Patra Ms. Supriya Dubey Chakraborty .....for the SSC Ms. Chaitali Bhattacharyya Mr. Kartik Ch. Kapas ...for the State Learned Counsel appearing for the petitioner submits that Court fees for all the writ petitioners were not paid till date.
Let the Court fees be paid within 25th February, 2020.
Learned Counsel appearing for the School Service Commission prays leave to file a report by 28th February, 2020.
Let the matter again appear under the heading "Adjourned Motion"
in the monthly list of March, 2020.
Urgent photostat certified copy of this order, if applied for, be given to the parties on the usual undertakings.
(Rajarshi Bharadwaj, J.) 2