Madhya Pradesh High Court
M/S Agrawal Soya Extracts Pvt. Ltd. vs The State Of Madhya Pradesh on 15 May, 2018
THE HIGH COURT OF MADHYA PRADESH
MCRC-12078-2018
(M/S AGRAWAL SOYA EXTRACTS PVT. LTD. Vs THE STATE OF MADHYA PRADESH)
2
Indore, Dated : 15-05-2018
Ms. Kiran Pal, learned counsel for the applicant.
Ms. Bhakti Vyas, learned Public Prosecutor for the
respondent/State.
Learned counsel for the applicant prays for time.
sh List after ensuing summer vacation, as prayed for.
e ad Pr (ROHIT ARYA) JUDGE a hy ad M Kafeel of Digitally signed by Kafeel Ahmed Ansari rt Date: 2018.05.16 10:51:41 +05'30' ou C h ig H