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Madhya Pradesh High Court

M/S Agrawal Soya Extracts Pvt. Ltd. vs The State Of Madhya Pradesh on 15 May, 2018

                       THE HIGH COURT OF MADHYA PRADESH
                                 MCRC-12078-2018
               (M/S AGRAWAL SOYA EXTRACTS PVT. LTD. Vs THE STATE OF MADHYA PRADESH)


     2
     Indore, Dated : 15-05-2018
         Ms. Kiran Pal, learned counsel for the applicant.
         Ms. Bhakti Vyas, learned Public Prosecutor for the
    respondent/State.

Learned counsel for the applicant prays for time.

sh List after ensuing summer vacation, as prayed for.

e ad Pr (ROHIT ARYA) JUDGE a hy ad M Kafeel of Digitally signed by Kafeel Ahmed Ansari rt Date: 2018.05.16 10:51:41 +05'30' ou C h ig H