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[Section 4]
[Entire Act]
State of Haryana - Subsection
Section 4(2) in The Haryana Electricity Reform Act, 1997
| (i) | the Vice Chancellor of a Haryana University Chairman, | |
| (ii) | a Member of the Haryana Public Service Commission | - Member |
| (iii) | the Chairman in charge of Central Electricity Authority | - Member |
| (iv) | the Secretary in charge of Finance Department, Government ofHaryana | - Member |
| (v) | the Secretary in charge of the Power Department, Government ofHaryana | - Member. |