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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Rajasthan - Subsection

Section 34(2) in Rajasthan Registration Rules, 1955

(2)To prevent injury to the building and the disturbance of paging which would result if these documents were filled in the bound volumes, a separate book to be called File-book No. 1 shall be kept in each registration office and in it shall be pasted the documents and copies of maps and plans translations mentioned above.