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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of West Bengal - Subsection

Section 53(1)(viii) in The West Bengal Panchayat Act, 1957

(viii)he shall give immediate information to the Gram Panchayat of the outbreak of any epidemic disease among men or cattle within the local limits of its jurisdiction;