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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Madhya Pradesh - Subsection

Section 2(h) in The M.P. Kashtha Chiran (Viniyaman) Adhiniyam, 1984

(h)"sawing" with its grammatical variations and cognate expressions means operation of sawing, cutting, converting, fashioning or seasoning wood and includes preservation and treatment thereof either by mechanical process with the aid of electrical or mechanical power or manually operated saws;
(hh)[ "timber yard" means a specified place, notified to be timber yard by the State Government for establishment of saw mill;] [Inserted by Section 3(iii) of M.P. Act No. 13 of 2003 (w.e.f. 26-4-2003).]