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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Rajasthan - Subsection

Section 7(1)(o) in Rajasthan Agriculture University, Bikaner Act, 1987

(o)to do all other acts and things which may be necessary to further the objects of the University or which are incidental or ancillary to achieve those objects.