Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 2a in The Naptha (Acquisition, Sale, Storage and Prevention of Use in Automobile) Order, 2000 2a. Public Limited Company/ Private Limited Company/ Partnership firm/Proprietorship firm/Others
