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State of Andhra Pradesh - Section

Section 5 in Andhra Pradesh Teachers (Regulation of Transfer) Rules, 2000

5. Process of counselling.

- All the Teachers working in surplus posts shall be arranged for counselling on the basis of seniority in the following order of priority:
(i)Widows:
(ii)Physically Handicapped;
(iii)Spouse working in Government/Zilla Parishad/Mandal Parishad schools.
(iv)Spouse working in Government/Local Bodies.
(v)the Principal Office Beaurers (State/ District President and one Secretary) of the Recognized Teacher's Unions;
(vi)Other Teachers.
Note. - Under the husband and wife category, one spouse shall be transferred to the place of another if vacancy exists. If such vacancy does not exist, they may be asked to choose the vacant post available within 15 Kms. from the place of any of spouses.