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[Cites 0, Cited by 0] [Section 67(2)] [Section 67] [Entire Act]

State of Tamilnadu - Subsection

Section 67(2)(b) in Tamil Nadu Panchayats (Elections) Rules, 1995

(b)The Returning Officer shall also forthwith cause the said Form to be affixed in his office, and in the office of the Village Panchayat and one or more conspicuous places in the Village Panchayat.