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State of Rajasthan - Section

Section 634 in Rules of the High Court of Judicature for Rajasthan, 1952

634. Settlement of preliminary list of contributories.

- On the day appointed for the preliminary settlement of the list of contributories. the Official Liquidator shall hear any person who has any objection to prefer with reference to his inclusion (or to the extent thereof) in the said list, and after such hearing, the Official Liquidator shall complete the preliminary settlement of the list and file the same. Such list shall be in the prescribed form.