Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5B] [Entire Act] State of Maharashtra - Subsection Section 5B(b) in Maharashtra Legislature Members' Salaries and Allowances Act, 1956 (b)for the return journey to travelling allowance at the rate provided for in section 5 for such journey]
