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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(3) in The M.P. Ayurvedic, Unani Tatha Prakritic Chikitsa Vyavasayi Adhiniyam, 1970

(3)The name of any registered practitioner who dies or whose name is directed to be removed from the register under Section 29 shall be removed from the register by the Registrar.