Section 6(5) in The Himachal Pradesh Village Common Lands Vesting and Utilisation Rules, 1975
(5)the land which is used for common purposes like cattle ponds, manure pits, sand bihag, kuhls, paths and the land recorded in the khataunis, of 'Sharai-am and 'Rafai-am' shall continue to be so used and reserved for common purposes;
