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[Cites 0, Cited by 0] [Section 74(1)] [Section 74] [Entire Act]

State of Bihar - Subsection

Section 74(1)(c) in The Bihar Panchayat Raj Act, 2006

(c)contribute to Association of All India, State or Inter-State level concerned with the promotion of Local Self Government and to exhibitions, seminars and conferences within the district related to the activities of Panchayat Samiti and Zila Parishad, and