Section 8 in Tamil Nadu Shops and Establishments Act, 1947
8. Selling outside shops prohibited after closing hour.
- Save as provided by or under any other enactment for the time being in force, no person shall carry on, in or adjacent to a street or public place, the sale of any goods after the hour fixed under section 7 for the closing of shops dealing in the same class of goods in the locality in which such street or public place is situated:Provided that nothing in this section shall apply to the sale of newspapers.
