Section 10(1)(m) in Orissa Public Distribution System (Control) Order, 2008

[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

(m)display the following information on a notice board at a prominent place in the shop namely :

(i)List of all ration cards attached to the Shop;

(ii)entitlement of essential commodities;

(iii)retail issue price of each of the essential commodities;

(iv)scale of issue;

(v)timing of opening and closing of the Fair Price Shop;

(vi)stocks of each of the essential commodities received during the month on daily basis.

(vii)opening and closing stock of each of the essential commodities on daily basis; and

(viii)the authority for redressal of grievances/lodging complaints with respect to quality, quantity and price of essential commodities.

Legal Document View