Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Assam - Section

Section 11 in The Assam Agricultural Farming Corporation Rules, 1973

11. Share Capital.

(1)A Corporation shall issue soon after its registration, formal share certificates in such form as prescribed in the Memorandum in respect of ordinary as well as preference shares to each of the members.
(2)A corporation shall maintain a register of Share-holders is such form and containing such particulars as may be prescribed by the Controller