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State of Jammu-Kashmir - Section

Section 61 in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Tariff determination from Renewable Energy Sources) Regulations, 2013

61. Capital Cost.

(1)The normative capital cost for setting up Solar Thermal Power Project shall be Rs.1300 Lakh/MW for FY 2013-14.Provided that the Commission may deviate from the above norm in case of project specific tariff determination in pursuance of Regulation 7 and Regulation 8.